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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of Additional Superintendent of Police, Deputy Superintendent of Police and Others in the Anti-Corruption Department) Rules, 1978

(3)Selection to the posts of Assistant Sub-Inspectors of Police and to the posts of Head Constables in the Anti-Corruption Department shall be made by a Committee consisting of the following:-
1. [ [Substituted vide Notification No. F. 5 (2) DOP/A-II/78 dated 2-12-1981, published in R. G. Part IV (C) (I) dated 10-12-1981 page 355, for the words '1. Additional Inspector , Anti-Corruption Department, Rajasthan Member'.] Special Inspector General of Police, Anti-CorruptionDepartment, Rajasthan [Substituted vide Notification No. F. 5 (2) DOP/A-II/78 dated 2-12-1981, published in R. G. Part IV (C) (I) dated 10-12-1981 page 355, for the words '1. Additional Inspector , Anti-Corruption Department, Rajasthan Member'.] Chairman.] [Substituted vide Notification No. F. 5 (2) DOP/A-II/78 dated 2-12-1981, published in R. G. Part IV (C) (I) dated 10-12-1981 page 355, for the words '1. Additional Inspector , Anti-Corruption Department, Rajasthan Member'.]
2. Deputy Secretary to the Government in the Home (Police)Department. Member.
3. Deputy Inspector General of Police, Anti-CorruptionDepartment, Rajasthan. Member.
4. Deputy Inspector General of Police (Headquarters) or arepresentative of the Inspector General of Police not below therank of the Assistant Inspector General of Police Member-Secretary