Supreme Court - Daily Orders
Vyomesh Shah vs The State Of Maharashtra on 19 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.36 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 50/2018
VYOMESH SHAH Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 19-03-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Amit K. Nain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Adjourned by two months.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER (Note: No appearance slip is given) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.03.20 11:04:31 IST Reason: