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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(4)(ii) in Rajasthan Land Revenue Act 1956

(ii)to persons residing in the village in which land be situated preference amongst such persons being given to persons having no land or less than the area prescribed by the said rules;