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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(a) in The Haryana Cattle Fairs Act, 1970

(a)for the first offence, be punishable with imprisonment which may extend to six months or with fine which may extend to two thousand rupees or with both; and