Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(4) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(4)The result of the votes shall be announced by the presiding authority.