Calcutta High Court
Regus Business Centre (Gurgaon) Pvt. ... vs East India Business Centre Private ... on 28 September, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-9
CA No. 463 of 2015
CP No. 572 of 2015
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
IN THE MATTER OF:
REGUS BUSINESS CENTRE (GURGAON) PVT. LTD.
AND
EAST INDIA BUSINESS CENTRE PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 28th September, 2015.
Appearance:
Ms. M. Bhuteria, Adv.
Ms. P. Saha, Adv.
The Court : Affidavit-in-opposition be filed within two weeks after the puja vacation; reply thereto, if any, may be filed within a week thereafter. The petition will appear as an "Adjourned Company Matter" in the monthly list of December, 2015.
(SANJIB BANERJEE, J.) bp.