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The Principal Commissioner Of Income ... vs M/S Nova Medical Centres Private ... on 7 July, 2023

Bench: B.V. Nagarathna, Prashant Kumar Mishra

     ITEM NO.19                             COURT NO.15                            SECTION IV-A

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24728/2023

     (Arising out of impugned final judgment and order dated 24-05-2022
     in ITA No. 23/2021 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX
     BENGALURU 2 & ANR.                                                     Petitioner(s)

                                                        VERSUS

     M/S NOVA MEDICAL CENTRES PRIVATE LIMITED                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.121784/2023-CONDONATION OF DELAY
     IN FILING )

     Date : 07-07-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Petitioner(s)              Mr. Balbir Singh, A.S.G.
                                    Mr. Raj Bahadur Yadav, AOR
                                    Mr. Shashank Bajpai, Adv.
                                    Mr. Nar Hari Singh, Adv.
                                    Mrs. Apoorv Kurup, Adv.
                                    Mr. Ashok Panigrahi, Adv.
                                    Ms. Monica Benjamin, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice to the respondents as well as on the application for condondation of delay.

Tag along with SLP (C) No.10983/2021 and C.A. No.10529/2017.

(RADHA SHARMA) 12:21:22 IST Reason: (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)