Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act] Union of India - Subsection Section 38(3)(c) in The Indian Veterinary Council Act, 1984 (c)in the case of a member whose name is required to be included in any State veterinary register, if his name is removed from the register;