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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of West Bengal - Subsection

Section 166(b) in The Calcutta Improvement Act, 1911

(b)if such person is not found, by leaving such document at his last known place of abode in Calcutta, or by giving or tendering the same to some adult male member or servant of his family; or