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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(g) in Islamic University of Science and Technology, Kashmir Act, 2005

(g)any other matter which is necessary for the proper and effective management and conduct of the affairs of the University and which by the Act is to be or may be provided by the Statutes.