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Calcutta High Court (Appellete Side)

Sri Joydeep Mondal vs The Kolkata Municipal Corporation & Ors on 18 August, 2017

Author: Harish Tandon

Bench: Harish Tandon

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18.08.2017

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AGM W.P. 16846 (W) of 2017 Sri Joydeep Mondal Vs. The Kolkata Municipal Corporation & Ors. Mr. Partha Chakraborty, Ms. Poulomi Dutta, ... for the Petitioner.

Mr. Alok Kumar Ghosh, Mr. Gopal Chandra Das, ... for the Kolkata Municipal Corporation. The Kolkata Municipal Corporation is directed to produce the record pertaining to case No. 95-D for the year 2013- 2014 in respect of the premises No. 1582, Madurdaha, Ward No. 108, Borough-XII on the next date of listing of the matter.

Let this matter be listed on 25th August 2017 under the same heading in the supplementary list.

(Harish Tandon, J.)