Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Haryana - Subsection Section 91(1) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 (1)Every licensee shall cause the accounts of his utility to be made up to the thirty-first day of March each year.
