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[Cites 0, Cited by 0] [Section 2(44)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(44)(a) in Siliguri Municipal Corporation Act, 1990

(a)the custodian of evacuee property in respect of evacuee property vested in him under the Administration of Evacuee Property Act, 1950 (31 of 1950);