Securities And Exchange Board Of India - Subsection
Section 101(7) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
(7)The issuing company shall issue an advertisement in one English national daily newspaper with wide circulation and one Hindi national daily newspaper with wide circulation, soon after receiving final observations, if any, on the publicly filed draft prospectus with the Board, which shall be on the lines of the format and contain the minimum disclosures as given in Part A of Schedule XIII.