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Custom, Excise & Service Tax Tribunal

Hasmukhbhai Danjibhai Patel vs Ahmedabad-Iii on 23 September, 2024

         Customs, Excise & Service Tax Appellate Tribunal
                West Zonal Bench At Ahmedabad

                           REGIONAL BENCH- COURT NO. 3


                        Excise Appeal No. 10160 of 2015- DB

(Arising out of OIO-AHM-003-COM-013-14-15             dated    25.09.2014   passed   by
Commissioner Central Excise Ahmedabad-III)

Hasmukhbhai Danjibhai Patel                                      ........Appellant
Director Of M/S, Asian Tiles Limited,
Behind Sardar Plant, Idar,
Sabarkantha, Gujarat
                                            VERSUS

C.C.E. & S.T.- Ahmedabad-iii                                     ......Respondent

Custom House... 2nd Floor, Opp. Old Gujarat High Court, Navrangpura, Ahmedabad, Gujarat-380009 APPEARANCE:

Shri P.D. Rachchh, Nirav Shah, Amal Dave, Parth Rachchh, with Ms. Krati Jain, Advocates for the Appellant Shri Rajesh Nathan, Authorised Representative for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 19.06.2024 DATE OF DECISION: 23.09.2024 The appeal is disposed of. For order, see order of date in Excise Appeal No. 235 of 2008.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Neha