Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(1)(d) in The Maharashtra Public Trusts Act, 1950 (d)to get the explanation of the trustee or any person connected with the public trust and reduce or cause to be reduced to writing any statement made by him: