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Andhra Pradesh High Court - Amravati

Kusumuri Ramanamma vs The State Of Andhra Pradesh on 12 December, 2025

                                     twelfth day of decemb
                          TWO THOUSAND AND TWENTY FIVE,
                                         ■PRESENT:
                                         -nr

                    P^E HONOURABLE                 JUSTICE D RAI\/£s»4                tfi:.
                                                                                      ac'2=

   Between:               WRIT PETITION NO: 34716 OF 2025
  1. Kusumuri Ramanamma, W/o K.Kotaiah.
    R/o'^Sim^'^h^ I ""J                    Asrtcultural labour & Gultivation
                ^Mandal.
    Sri Kalahasthi f         Mannavaram
                         Chittoor District atHarijanawda.
                                              present Tirupati Disrict.
  2. Panjarthi Sambha sivaiah, S/o P.Subbaramaiah
    Wo                                  Agricultural labour & cultivation
    ^rK^Lh                     Mannavaram
    Sri Kalahasthi Mandal, Chittoor District atHarijanawda.
                                                present Tirupati Disrict.
 3. Hindu,
    Kusumuri  Subbaramaiah , S/o China subbaiah
           Aged about 53
   R/n Qimh^ K I t.^ years, OCC. Agricultural labour & cultivation
               m Mandal,
   Sri Kalahasthi M Kaudnga.  Mannavaram
                          Chittoor District atHarijanawda,
                                               present Tirupati Disrict.
 4. Kusumuri Koteswrararao . S/o Subbaramaiah
   Rto Simh!''h^?°''J                    Agricultural labour & cultivation
   Sr?Kai^h^
   Sri              Kandnga,
       Kalahasthi Mandal,     Mannavaram
                          Chittoor District Harijanawda,
                                               at present Tirupati Disrict.
5. Sddharasi Subbamma , W/O Late S.Bakkaiah
   R/o                                   ^9'''cultural labour & cultivation
  S r^Lh
  Sri            M
      Kalahasthi Mandal,.     Mannavaram
                          Chittoor District Harijanawda,                          '
                                               at present Tirupati Disrict.
6. Pamarthi Subbaramaiah , S/o Ramaiah
                                 OCC. Agricultural labour & cultivation
                               Mannavaram Harijanawda.                        '
     Kalahasthi Mandal, Chittoor District at present Tirupati      Disrict.

r. Bandi Vasantham , W/o B.Venkata Subbaiah
                         Tears, OCC. Agricultural labour & cultivation
             n''-^Mandal,
 Sri Kalahasthi    !          Mannavaram
                          Chittoor District atHarijanawda,               '
                                               present Tirupati Disrict.
                                         - n          '
I
      8. Kasumuri Sankaraiah , S/o Late k subbaiah
        Hindi^. Aged about 48 years. OCC. Agricultural labour & cultivation,
        K/o Simhachala Kandriga, Mannavaram Harijanawda
        Sri Kalahasthi Mandal. Chittoor District at present Tirupati Disrict .
      9. Kusumuri Subbaiah( Late) . S/o K china Subbah
         Kusumuri Narasaiah S/o Late kusumuri Subbaiah
        Hindu. Aged about 59 years, OCC. Agricultural labour & cultivation.
        K/o Simhachala Kandriga, Mannavaram Harijanawda,
        Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
     10. Kusumuri Narasaiah , S/o Subbaiah
       Hindu, Aged about 59 years, OCC. Agricultural labours cultivation.
       K/O Simhachala Kandriga, Mannavaram Harijanawda,
       Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
     11. Pamarthi Ramanamma . W/o P.Ramaiah
       Hindu, Aged about 64 years, OCC. Agricultural labour S cultivation.
       K/O Simhachala Kandriga, Mannavaram Harijanawda,
       Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.

     12. Kusumuri Venkata subbaiah (late), S/o Subbarmaiah( late)
        Kusumuri Chiranjeevi, S/o Subbaramiah (Late)
        Hindu, Aged about 67 years, OCC, Agricultural labour & cultivation,
        o                Kandriga, Mannavaram Harijanawda
        Sri Kalahasthi Mandal. Chittoor District at present Tirupati Disrict.

    13. Dara Venkata Subbamma (late) , W/o D.Vekataiah(Late)
        D.Balaknshna S/o Late D.Venkataiah(late)
        Hindu, Apd about 29 years, OCC. Agricultural labour S cultivation.
        K/O Simhachala Kandriga, Mannavaram Harijanawda
        Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disric.t
    14 Penamala Vasanthamma . W/o P.Subbaramaiah
      Hindu, Aged about 59 years, OCC. Agricultural labours cultivation,
      R/o Simhachala Kandriga, Mannavaram Harijanawda
      Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
    15. Bakka Eshwaraiah . S/o Venkataiah,
        Hindu, Aged about 54 years, OCa Agricultural labour & cultivation. '
       R/o Sirnhachala Kandriga, Mannavaram Harijanawda.
       Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
                                      ^7^
     16. Bakka Ramanaiah , S/o B.Venkataiah
       Hindu, Aged about 46 years, OCC. Agricultural labour & cultivation,
       R/o Simhachala Kandriga, Mannavaram Harijanawda,
       Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disrict.
  17. Muppala Ramanamma , W/o Narasaiah
 ^      Hindu, Aged about 64 ypars, Q,CC. Agricultural labour & cultivation
        R^ Simhachala Kandriga, Mannavaram Harijanawda,
       Sri Kalahasthi Mandal , ;Chittodr District at present Tirupati Disrict.
  18. Bandi Subbramiah , S/o B.Subbaiah
        Hindu, Aged about 62 years, OCC. Agricultural labour & cultivation
       R/o Simhachala Kandriga, Mannavaram Harijanawda,
       Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict
 19. P.Venkata Subbaiah , S/o Subbaiah
       Hindu, Aged about 59 years, OCC. Agricultural labour & cultivation,
      R/o Simhachala Kandriga, Mannavaram Harijanawda.
      Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disrict.
 20. Bandi Polaiah . S/o , Subbaiah
   Hindu, Aged about 54 years, OCC. Agricultural labour & cultivation
 , R/o Simhachala Kandriga, Mannavaram Harijanawda,
   Sri Kalahasthi Mandal, Chittbbr District at present Tirupati Disrict.
 21. Bandi Subbamma, W/o B.Subbaramaiah,
     Hindu, Aged about 71 years. OCC. Agricultural labour & cultivation
    R/o Simhachala Kandriga, Mannavaram Harijanawda,
    Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disrict.
22. Vemula Sriniasulu , S/o Eshwaraiah,
      Hindu, Aged about 39 years, OCC. Agricultural labour & cultivation
      K/o Simhachala Kandriga, Mannavaram Harijanawda,
      Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
23. Pamarthi Venkatesarao S/o P. Venkat subbaiah,
     Aged about 36 years, OCC. Agricultural labour &'cultivation,
     R/o Simhachala Kandriga, Mannavaram Harijanawda,              '    '




     Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
24. Pamarthi Tirupalu, S/o Venkata subbaiah.
     Aged about 49 years, OCC. Agricultural labour & cultivation,
     R/o Simhachala Kandriga, Mannavaram Harijanawda,
     Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
    25. Muppala subamma . W/o Venkataswamy
      Aged about 847ears. OCC. Agricultural labour & cultivation,
         R/o Sinihachala Kandriga, Mannavaram Harijanawda •
          ri Kalahasthi Mandat, Chittoor District at present Tirupati Disrict.
  26. . Muppala
           . ^ Venkateswara rao, S/o Venkataswamy
     RM                 52 years, pcC. Agriculturai labour & cultivation,
                     Kandriga, Mannavaram Harijanawda
     Sn Kalahasthi Mandat, Chittoor District at present Tirupati Disrict.
  27. Pamarthi Venkataiah , S/o Ramaiah
     Aged about 64 years, OCC. Agricultural labour & cultivation.
      R/o Simhachala Kandriga, Mannavaram Harijanawda,
     Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
 28. Pamarthi Jyothamma , W/o P.Venkataiah
                                       ^Sricultural labour & cultivation,
     q                      Kandriga, Mannavaram Harijanawda,
    Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
 29. kusumuri Vijayamma , W/o Chinna sankaraiah
    RM              ^                  Agricultural labour & cultivation,
                     Kandriga. Mannavaram Harijanawda,
    Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
 30. .Kusumuri
          . . ^Narashimhulu
                ^           -S/o Late Eshwaraiah
    Rto^mha*
    c °
                                                   labours cultivation,
                           Kandriga, Mannavaram Harijanawda
    Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
31. Pamarthi Naresh , S/o P.Ramaiah
   R^o^ sfmh«           5*^^' A9'''^'J'^ural labour & cultivation
   qri k'f        4 Kandriga, Mannavaram Harijanawda,
   Sn Kalahasthi Mandal, Chittoor District at        present Tirupati Disrict.

                                                          subbaramalah
   Aged about 79 years. OCC. Agricultural labour & cultivation.
    R/o Simhachala Kandriga, Mannavaram Harijanawda,
                                        [
    Sn Kalahasthi Mandal . Chifer District at present Tirupati Disrict.
33. Penamala Ashok , S/o Late Eshwaraiah
   Aged 49 years OCC. Agricultural labour & cultivation,
   qn                      Kandriga, Mannavaram Harijanawda,
   Sn Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
                                  - 7^ '
  34. Kusumuri Subbaramaiah (late) , S/o Subbaiah (late)
     K.Nagaraju S/o Late Subbaramaih
     Aged about 41 years, OCC. Agricultural labour & cultivation,
     R/o Simhachala Kandriga, Mannavaram Harijanawda,
     Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
 35. Penamala Rathnaiah , F/o ;'Penam^ Dasaraiah
    Aged about 61 years, OCC. Agricultural labour & cultivation,
    R/o Simhachala Kandriga, Mannavaram Harijanawda,
    Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disrict.
 36 Kusumuri Eshwaraiah , S/o =K:Subbiah
    Aged about 54 years, OCC. Agricultural labour & cultivation.
    R/o Simhachala Kandriga, Mannavaram Harijanawda,
    Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
 37. Suddarasi Ramanaiah . S/o Sakkaiah
    Aged about 54 years, OCC. Agricultural labour & cultivation,
    R/o Simhachala Kandriga, Mannavaram Harijanawda,
    Sri Kalahasthi Mandal. Chittoor District at present Tirupati Disrict.
 38. Pamarthi Gopai , S/o ft^Rarn^idh
   Aged about 49 years, OCC. Agncultural labour & cultivation,
   R/o Simhachala Kandriga, Mannavaram Harijanawda,
   Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
39. Mungara Penchallama , W/o M.Venkataswamy
   Aged about 51 years. OCC. Agricultural labour & cultivation.
   R/o Simhachala Kandriga, Mannavaram Harijanawda,
   Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
40. K.Subbaramiah , S/o Narasaiah
   Aged about 81 years. OCC. Agricultural labour & cultivation
   R/o Simhachala Kandriga, Mannavaram Harijanawda
   Sri Kalahasthi Mandal. Chittoor District at present Tirupati Disrict.

41. Suddarasi Rathnamma ", W/o'feamanaiah
  Aged about 49 years. OCC. Agricultural labour & cultivation
  wo Simhachala Kandriga, Mannavaram Harijanawda,
  Sri Kalahasthi Mandal, Chittoor District at present Tirupati Disrict.
   42. Kusumuri Masthanamma , W/o Subbaiah
     Aged about 79 years, OCC. Agricultural labour & cultivation
      R/o Simhachala Kandriga, Mannavaram Harijanawda.
     Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disrict.
  43. Kusumuri Kotaiah . S/o' Eshwaraiah
     Aged about 51 years, OCC. Agrieultural labour & cultivation,
     R/o Simhachala Kandriga, Mannavaram Harijanawda
     Sri Kalahasthi Mandal , Chittoor District at present Tirupati Disrict.
                                                                     ...Petitioners
                                             AND


 1. The State of Andhra Pradesh,
    Rep. by its Principal Secretary, Revenue Department,
    Secretariat, Velagapudi, Amaravati.

 2. The State of Andhra Praidesh rep. by its
    Principal Secretary, Environment, Forest,
   Science & Technology Department,
   A.P. Secretariat, Velagapudi,,Amaravati.
 3. The District Collector,      V
    Tirupati District, Tirupati.

4. The Revenue Divisional Officer (RDO),
    Sri kalahasti Division, Tirupati District.
5. The Tahsildar,
   Sri kalahasti Mandal, Tirupati District.
6. The Divisional Forest Officer (DFO),
   Tirupati Forest Division, Tirupati District.
7. The Forest Range Officer,
   Sri kalahasti Range, Tirupati District.

8. The State of Andhra Pradesh,,
   Rep. by its Principle Secretary
 Home Department,
 Secretariat Velagapudi, Amaravati
                                                               ...Respondents
         Petition under Article 226 of the Constitution of India praying that in the
  circumstances stated in the affidavit filed therewith, the High Court may be
  pleased to issue a writ, order or direction more particularly one in the nature of
  a Writ of Mandamus declaring the action of the Respondents and their
  personnel without following due process of law interfering with petitioners
  respective agricultural lands situated in survey no. 1/P, 343-IP, 343-2P, 343-
  3P, 344-1 P,344-2P, 344-3P, 345-IP, 345-2P 345-3P, 346-IP, 346-2P, 346-
  3P, 533-6 an extent of Ac. 65.75 cents of Inagalur village, Srikalahsthi Mandal,
 Tirupati District without issuing notice under any of the Acts ini vogue is
 arbitrary, illegal and also against Principles of Natural Justice and Article 21 of
 the Constitution of India consequently direct the respondents to consider thd
 representations su
                         itted by the petitioners dated 30.06.2025 and 17-10^
 2025.



 lA NO: 1 OF 20?.*;



         Petition under Section 151 of CPC         is filed praying that in the
 circumstances stated in the affidavit filed in support of the petition, the High
 Court may be pleased to direct the Respondents not to interfere with th^
 possession and enjoyment of petitioners respective agricultural lands situated
in in survey no. 1/P, 343-IP, 343-2P, 343-3P, 344-1 P,344-2P, 344-3P 345-IP;
345-2P, 345-3P, 346-IP, 346-2P, 346-3P, 533-6 an extent of Ac. 65.75 cents
an extent of Inagalur village, Srikalahsthi Mandal, Tirupati District, Pending
                                                       ~




disposal of WP 34716 of 2025, on the file of the High Court.

         The Petition coming on for hearing upon perusing the Petition and the
affidavit filed in support thereof and upon hearing the arguments of SRI'
CHAVA BHAVANA CHOWDARY Advocate for the Petitioners, and of GP'
FOR REVENUE,
                  for the Respondent Nos.1, 3 to 5, and of GP FOR'
FORESTS, for the Respondent Nos.2, 6 & 7, and of GP FOR HOME, for the
Respondent No.8, the Court made the following
 ORDER;



         The learned Assistant Government Pleader for Forests submits
that the Revenue department issued DKT pattas to the villagers ot
Simhachala Kandriga Village, Inagaluru Reserve Forest.
     It is the contention of the learned Assistant Government Pleader
that though DKT pattas; were issued, petitioners are not allowed to
cultivate the land as it is a forest land.

        Admittedly, DKT pattas have been issued in favour of petitioners;
         otherwise the alleged encroachers would be subject to
even


dispossession in accordance with law.
        Respondents are directed to maintain status quo as on today, for a
period of six weeks.

        List the matter along with W.P. No.33168 of 2025 after four weeks. ^

                                                       ?




                                                           SD/- K. KASIRAO ACHARI
                                                           ASSISTANT REGISTRAR
                                //TRUE COPY//
                                                              SECTION OFFICER
                                                For
To


     1. The Principal Secretary, Revenue Department             State   of Andhra
        Pradesh, Secretariat, Velagapudi, Amaravati.
 2. The Principal Secretary, Environment, Forest, Science AND Technology
       Department, State of Andhra Pradesh, A.P. Secretariat Velagapudi
    Amaravati. (Addressees 1 & 2 by Special Messenger)
 3. The District Collector, Tirupati District, Tirupati.
 4. The Revenue Divisional Officer (RDO), Sri kalahasti Division, Tirupaff
       District.                   ~

 5. The Tahsildar, Sri kalahasti Mandal, Tirupati District.
       6. The Divisional Forest Officer (DFO), Tirupati Forest Division, Tirupati
         District.

      7. The Forest Range Officer, Sri kalahasti Range, Tirupati District.
         (Addressees 3 to 7 by RPAD)
      8. The Principle Secretary; Home Department, State of Andhra Pradesh;
         Secretariat Velagapudi, Amaravati (by Special Messenger)
  9. One CC to SRI. CHAVABHAVANA CHOWDARY Advocate [OPUC]
  10. Two CCS to GP FOR REVENUE .High Court of Andhra Pradesh. [OUT]
  11. Two CCS to GP FOR FORESTS, High Court of Andhra Pradesh [OUT].
  12. Two CCs to GP FOR HOME, High Court of Andhra Pradesh [OUT]
  13. One spare copy
PSR
  HIGH COURT




 DR,J




 DATED: 12/12/2025




NOTE: List the matter along with W.P. No.33168 of 2025 after four weeks



ORDER
WP.No.34716 of 2025

STATUS QUO