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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in Delegation of Financial Powers Rules, 1978

(4)The planning and Co-ordination Department will indicate in advance plan ceilings for various Departments under different Heads/Schemes. On receipt of intimation from the Planning and Co-ordination Department, the Administrative Department will get their budget proposals for Plan Schemes scrutinised by a Committee consisting of the Secretary of the Department the concerned Head of Department. Financial Adviser of the Department and a representative each of the Finance and the Planning and Co-ordination Department. Proposals relating to Central Sector Schemes will also be scrutinised by the Committee. The proceedings of the Committee signed by the members will be forwarded to the Finance Department and Planning and Co-ordination Department. On the basis of the proceedings of the Committee the Administrative Department will furnish new demand Schedules to the Finance Department Supplementary instructions in the matter will be issued by the Financial Department from time to time.