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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(8) in The M.P. Grazing Rules, 1986

(8)Goat, sheep, rams, ewes, lambs and camels in transit shall not be permitted to graze in the reserve and protected forests but where in exercise of the right of way or where there is no alternative way, i.e. in absolute necessity a corridor passage may be permitted, not exceeding 100 metres on either side from the centre line of the road on such conditions as deemed necessary by the Divisional Forest Officer and will be clearly mentioned on the transit grazing licence.] [Substituted by Notification No. 3944-X-3-88, dated 3-9-1988.]