Section 2(2)(c) in Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994

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State of Andhra Pradesh - Subsection

Section 2(2)(c) in Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994

(c)any suit, appeal or other legal proceeding of whatever nature by or against the said Bank pending on the date of its abolition shall be prosecuted by or continued against the Successor Bank;

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State of Andhra Pradesh - Subsection

Section 2(2)(c) in Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994