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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(4) in The Haryana Ceiling on Land Holdings Rules, 1973

(4)The aforesaid provisions regarding the memorandum of appeal shall apply mutatis mutandis to the application for [--] [Deleted by Notification No. G.S.R./183/H.A. 26/76/S. 31/Amd. (3) Dated 4.8.1976.] revision.