Delhi High Court - Orders
Pradeep Gupta And Ors vs Union Of India And Ors on 24 August, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~43 to 53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3532/2020 & CM APPL. 12550/2020
PRADEEP GUPTA AND ORS ..... Petitioners
Through: Mr. V.S.R. Krishna and Mr. V
Shashank Kumar, Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Ms. Neha Sharma, Advocate for
UOI
Mr. Vardhman Kaushik, Mr. Nishant
Gautam, Mr. Dhruv Joshi, Mr. Bhana
Sharma, Mr. P. Saini, Mr. Mayank
Sharma, Ms. Sharma and Mr.
Abhinav Singh, Advocates
+ W.P.(C) 4961/2020 & CM APPL. 17908/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
S RANGARAJAN ..... Respondent
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 4963/2020 & CM APPL. 17914/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
Signature Not Verified
Digital Signed By:KUNAL
MAGGU
W.P.(C) 3532/2020 & other connected matters 1
Signing Date:26.08.2022 16:17:37
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
P RAMAKRISHNA ..... Respondent
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5302/2020 & CM APPL. 19149/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
MUSHARRAF ALI AND ANR ..... Respondents
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5535/2020 & CM APPL. 19928/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
K APPA RAO ..... Respondent
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5538/2020 & CM APPL. 19943/2020
UNION OF INDIA AND ANR ..... Petitioner
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
ASHISH KUMAR MAITI AND ORS ..... Respondents
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5702/2020 & CM APPL. 20600/2020
UNION OF INDIA AND ANR ..... Petitioners
Signature Not Verified
Digital Signed By:KUNAL
MAGGU
W.P.(C) 3532/2020 & other connected matters 2
Signing Date:26.08.2022 16:17:37
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
ASHISH KUMAR MAITI ..... Respondent
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5741/2020 & CM APPL. 20774/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
SH SHARAD KUMAR GHODKE AND ORS ..... Respondents
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5818/2020 & CM APPL. 21046/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
K APPA RAO ..... Respondent
Through: Mr. Vardhman Kaushik, Advocate
+ W.P.(C) 5866/2020 & CM APPL. 21190/2020
UNION OF INDIA AND ANR ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
K APPA RAO & ORS. ..... Respondents
Through: Mr. Vardhman Kaushik, Advocate
Signature Not Verified
Digital Signed By:KUNAL
MAGGU
W.P.(C) 3532/2020 & other connected matters 3
Signing Date:26.08.2022 16:17:37
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
+ W.P.(C) 13491/2019 & CM APPL. 54646/2019, CM APPL.
914/2021
UNION OF INDIA & ORS ..... Petitioners
Through: Mr Arun Bhardwaj, Senior Advocate
with Mr. Abhishek Sharma, Advocate
versus
V.P. MUNGHATE AND ORS. ..... Respondents
Through: Mr. Vardhman Kaushik, Mr. Nishant
Gautam, Mr. Dhruv Joshi, Mr. Bhana
Sharma, Mr. P. Saini, Mr. Mayank
Sharma, Ms. Sharma and Mr.
Abhinav Singh, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.08.2022
1. No time left.
2. Renotify on 31.01.2023.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J AUGUST 24, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU W.P.(C) 3532/2020 & other connected matters 4 Signing Date:26.08.2022 16:17:37 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.