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Delhi High Court - Orders

Pradeep Gupta And Ors vs Union Of India And Ors on 24 August, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                                      $~43 to 53
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +    W.P.(C) 3532/2020 & CM APPL. 12550/2020
                                           PRADEEP GUPTA AND ORS                           ..... Petitioners
                                                             Through:    Mr. V.S.R. Krishna and Mr. V
                                                                         Shashank Kumar, Advocates
                                                             versus

                                           UNION OF INDIA AND ORS                         ..... Respondents
                                                             Through:    Mr. Ripu Daman Bhardwaj, CGSC
                                                                         with Ms. Neha Sharma, Advocate for
                                                                         UOI
                                                                         Mr. Vardhman Kaushik, Mr. Nishant
                                                                         Gautam, Mr. Dhruv Joshi, Mr. Bhana
                                                                         Sharma, Mr. P. Saini, Mr. Mayank
                                                                         Sharma, Ms. Sharma and Mr.
                                                                         Abhinav Singh, Advocates

                                      +    W.P.(C) 4961/2020 & CM APPL. 17908/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           S RANGARAJAN                                    ..... Respondent
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 4963/2020 & CM APPL. 17914/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus




Signature Not Verified
Digital Signed By:KUNAL
MAGGU
                                      W.P.(C) 3532/2020 & other connected matters                              1
Signing Date:26.08.2022 16:17:37
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                            P RAMAKRISHNA                                  ..... Respondent
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 5302/2020 & CM APPL. 19149/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           MUSHARRAF ALI AND ANR                          ..... Respondents
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 5535/2020 & CM APPL. 19928/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           K APPA RAO                                     ..... Respondent
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 5538/2020 & CM APPL. 19943/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioner
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate

                                                             versus

                                           ASHISH KUMAR MAITI AND ORS                     ..... Respondents
                                                            Through: Mr. Vardhman Kaushik, Advocate
                                      +    W.P.(C) 5702/2020 & CM APPL. 20600/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners



Signature Not Verified
Digital Signed By:KUNAL
MAGGU
                                      W.P.(C) 3532/2020 & other connected matters                              2
Signing Date:26.08.2022 16:17:37
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                              Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           ASHISH KUMAR MAITI                             ..... Respondent
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 5741/2020 & CM APPL. 20774/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           SH SHARAD KUMAR GHODKE AND ORS                 ..... Respondents
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 5818/2020 & CM APPL. 21046/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           K APPA RAO                                     ..... Respondent
                                                             Through:    Mr. Vardhman Kaushik, Advocate

                                      +    W.P.(C) 5866/2020 & CM APPL. 21190/2020
                                           UNION OF INDIA AND ANR                          ..... Petitioners
                                                             Through:    Mr Arun Bhardwaj, Senior Advocate
                                                                         with Mr. Abhishek Sharma, Advocate
                                                             versus

                                           K APPA RAO & ORS.                              ..... Respondents
                                                             Through:    Mr. Vardhman Kaushik, Advocate


Signature Not Verified
Digital Signed By:KUNAL
MAGGU
                                      W.P.(C) 3532/2020 & other connected matters                              3
Signing Date:26.08.2022 16:17:37
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                       +    W.P.(C) 13491/2019 & CM APPL. 54646/2019, CM APPL.
                                           914/2021

                                           UNION OF INDIA & ORS                               ..... Petitioners
                                                                 Through:   Mr Arun Bhardwaj, Senior Advocate
                                                                            with Mr. Abhishek Sharma, Advocate
                                                                 versus

                                           V.P. MUNGHATE AND ORS.                            ..... Respondents
                                                                 Through:   Mr. Vardhman Kaushik, Mr. Nishant
                                                                            Gautam, Mr. Dhruv Joshi, Mr. Bhana
                                                                            Sharma, Mr. P. Saini, Mr. Mayank
                                                                            Sharma, Ms. Sharma and Mr.
                                                                            Abhinav Singh, Advocates
                                           CORAM:
                                           HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                           HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                        ORDER

% 24.08.2022

1. No time left.

2. Renotify on 31.01.2023.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J AUGUST 24, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU W.P.(C) 3532/2020 & other connected matters 4 Signing Date:26.08.2022 16:17:37 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.