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[Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11)(iv) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

(iv)The consignments shall be inspected, fumigated, disinfected or disinfected, on arrival, by the Plant Protection Adviser or any other officer duly authorised by him in this behalf.