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State of Bihar - Section

Section 423 in Bihar Board's Miscellaneous Rules, 1958

423. Grant of receipt of supplies.

- The military officer who takes over supplies from the civil official will furnish the latter with a receipt for the supplies actually received and will send a duplicate of this receipt to the military authority responsible for the submission of the original indent.When supplies of a quality inferior to that which might reasonably have been expected are provided, a report to this effect will be made by the officer commanding the troops to the District Civil Officer.