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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Madhya Pradesh - Subsection

Section 258(2)(lxii) in The M.P. Land Revenue Code, 1959

(lxii)prescription of the manner of proclaiming an order published under Section 241 and regulation of the felling or removal of trees thereunder;