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[Cites 0, Cited by 6] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1) in The Registration Act, 1908

(1)Subject to the previous payment of the fees payable in that behalf, the Books Nos. 1 and 2 and the Indexes relating to Book No. 1 shall be at all times open to inspection by any person applying to inspect the same; and, subject to the provisions of section 62, copies of entries in such books shall be given to all persons applying for such copies.