Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(c) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016 (c)"Bureau" means the Bureau of Energy Efficiency established under sub-section (1) of section 2 of The Energy Conservation Act, 2001;
