Supreme Court - Daily Orders
Daniel Edward Harris vs Mahendra Kumar Das on 7 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.14 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16287/2023
(Arising out of impugned final judgment and order dated 20-09-2022
in MACA No. 484/2019 passed by the High Court Of Orissa At Cuttack)
DANIEL EDWARD HARRIS & ANR. Petitioner(s)
VERSUS
MAHENDRA KUMAR DAS & ANR. Respondent(s)
(IA No.92849/2023-CONDONATION OF DELAY IN FILING)
Date : 07-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Chitta Ranjan Mishra, Adv.
Mr. Shakti Kanta Pattanaik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable in six weeks.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.07.08 12:34:46 IST Reason: