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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017

(2)The expressions used but not defined in these rules, shall have the same meanings as assigned to these expressions in the Act or shall be construed in the same sense as they are construed in the Act.