Delhi High Court - Orders
Arvinder Singh And Ors vs North Delhi Municipal Corporation And ... on 23 January, 2019
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) No. 2609/2018 & CM APPL. No. 10695/2018
ARVINDER SINGH AND ORS. ..... Petitioners
Through: Mr. Sarvaswa Chhajer, Adv.
versus
NORTH DELHI MUNICIPAL CORPORATION AND ANR.
..... Respondent
Through: Ms. Saroj, Adv. for R1/NDMC.
Ms. Prabhsahay Kaur, Adv. for
GNCTD with SI Mehra, PS Nabi
Kalim.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 23.01.2019 Mr. Sarvaswa Chhajer, learned proxy counsel appears on behalf of Mr. Prag Chawla, counsel for the petitioner and seeks accommodation since Mr. Prag Chawla is stated to be indisposed.
At request, re-notify on 03rd May, 2019.
ANUP JAIRAM BHAMBHANI, J.
JANUARY 23, 2019/uj