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Delhi High Court - Orders

Arvinder Singh And Ors vs North Delhi Municipal Corporation And ... on 23 January, 2019

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) No. 2609/2018 & CM APPL. No. 10695/2018
     ARVINDER SINGH AND ORS.                     ..... Petitioners
                      Through: Mr. Sarvaswa Chhajer, Adv.

                         versus

      NORTH DELHI MUNICIPAL CORPORATION AND ANR.
                                                  ..... Respondent
                   Through: Ms. Saroj, Adv. for R1/NDMC.
                            Ms. Prabhsahay Kaur, Adv. for
                            GNCTD with SI Mehra, PS Nabi
                            Kalim.

      CORAM:
      HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                   ORDER

% 23.01.2019 Mr. Sarvaswa Chhajer, learned proxy counsel appears on behalf of Mr. Prag Chawla, counsel for the petitioner and seeks accommodation since Mr. Prag Chawla is stated to be indisposed.

At request, re-notify on 03rd May, 2019.

ANUP JAIRAM BHAMBHANI, J.

JANUARY 23, 2019/uj