Punjab-Haryana High Court
M/S Steel Strips Wheels Limited Chd vs Commissioner Of Income Tax, Chd And Anr on 18 December, 2014
Bench: Rajive Bhalla, B.S.Walia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Income Tax Appeal No.128 of 2012
Date of Decision: 18.12.2014
M/s Steel Strips Wheels Limited, Chandigarh
..Appellant
versus
Commissioner of Income Tax, Chandigarh and another
.Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE B.S.WALIA
Present: Mr. Akshay Bhan, Senior Advocate,
with Mr. Alok Mittal, Advocate,
for the appellant.
Mr. Sumit Ahuja, Advocate,
for Ms. Urvashi Dhugga, Senior Advocate
for the respondents
RAJIVE BHALLA, J. (ORAL)
For orders, see order of even date passed in Income Tax Appeal No.146 of 2014 titled M/s Vardhman Acrylics Ltd. versus Commissioner of Income Tax, Ludhiana and another."
( RAJIVE BHALLA )
JUDGE
18.12.2014 ( B.S.WALIA )
VK JUDGE
KUMAR VIRENDER
2014.12.23 15:40
I attest to the accuracy and
authenticity of this docunt
High Court Chandigarh