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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 52 in The Orissa Port Trust Act, 1962

52. Restriction of expenditure to budget grant.

- Save as otherwise provided in Section 53 the Board shall not without the prior sanction of Government spend on any item of expenditure any sum greater than that allotted in the estimates approved by Government under Section 50 or Section 51, as the case may be.