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Union of India - Section
Section 1408 in The Rubber Act, 1947
1408.
[18th April, 1947.]An Act to provide for the development [under the control of the Union] [Substituted by Act 54 of 1954, Section 2, for " under central control". ]of the rubber industry [***] [Certain words omitted by Act 54 of 1954, Section 2.]WHEREAS it is expedient to provide for the development [under the control of the Union] [Substituted by Act 54 of 1954, Section 2, for " under central control". ]of the rubber industry [***] [Certain words omitted by Act 54 of 1954, Section 2.];It is hereby enacted as follows:--| The Act comes into force in Pondicherry on 1.10.1963 vide Reg. 7 of 1963, Section 3 and Sch. I. Extended to, and brought into force in Dadra and Nagar Havoli (w.e.f. 1.7.65) by Reg. 6 of 1963, s.2 & Sch.I. |