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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(ii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(ii)affixture on the notice boards of the offices of the [District Collectors, Revenue Divisional Officers, Authorized Officers, Tahsildars, Panchayat Union Councils, and Panchayats] [The words 'panchayat union councils and panchayats ' were substituted by G. O. Ms. No. 1389, dated 24th March 1973.];