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[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Mizoram - Subsection

Section 105(4)(c) in Mizoram (Land Revenue) Act, 2013

(c)any person or member of a Gorkha community domiciled in the State of Mizoram as described in Section 2(16).