Calcutta High Court (Appellete Side)
Biva Adak vs The State Of West Bengal & Ors on 26 February, 2021
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
86 26.02.2021. W.P.A. 3650 of 2021 ab Ct. 15 Biva Adak Vs. The State of West Bengal & Ors. No one appears on behalf of the petitioner. Let this matter appear in the monthly list of May, 2021.
(Rajarshi Bharadwaj, J.)