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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(1) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(1)Every Teacher, every officer and every employee of the University shall, on a appointment as such, be provided with a letter of appointment containing such terms and conditions of appointment as may be prescribed by Ordinances.