Allahabad High Court
Ram Das Kushwaha (Village Pradhan) vs State Of U.P. & Others on 1 February, 2010
Author: B.N. Shukla
Bench: B.N. Shukla
Court No. - 50 Case :- CRIMINAL REVISION No. - 396 of 2010 Petitioner :- Ram Das Kushwaha (Village Pradhan) Respondent :- State Of U.P. & Others Petitioner Counsel :- D.D. Chauhan Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla J.
As prayed, put up on 11.2.2010, as unlisted. Order Date :- 1.2.2010 SU.