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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

19. Hours of Business.

- The Licensee shall transact business from 10.00 AM to 11.00 PM.However, the restaurant may supply food till 12.00 Midnight or as notified by the Government from time to time.Provided that the Licensee in respect of (3) Star and above Hotels shall transact business from 10.00 AM to 12.00 Midnight.Provided also that the Commissioner of Prohibition & Excise with the approval of the Government may bring about any change during the course of licence period in the hours of business and the licensee shall observe such changed timings accordingly.