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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(1) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(1)In case of sendhi trees, the duration for tapping shall be four months to be reckoned from the date of tapping which include the period required for rough and smooth facing of the tree.