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State of Haryana - Section

Section 25 in The Haryana Ceiling on Land Holdings Rules, 1973

25. hectares on coversion into 'C' category comes to 7.12 X 3 + 17.88 = 39.24 hectares.

Permisible area =| 21.839.24| x 25 = 13.88 hectares.
Surplus area = 25 - 13.88 = 11.12 hectares.