Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in The Bengal Irrigation Act, 1876

7. Powers of canal officer.

- At any time after the days so named, any canal-officer acting under the orders of the [State] [Substituted by by A. O. for 'Lieutenant-Governor'.] Government in this behalf, may enter on any land and remove any obstructions, and may close any channels and do any other thing necessary for such application or use of the said water.