Central Information Commission
Surinder Kumar vs Department Of Health & Family Welfare on 14 March, 2017
File No. clc/LS/C l2o121901066 t ' CENTRAL lNF0RvtATlON COMMISSION Ground Ftoor, August Kranti Bhawan' Bhikaji Cama Ptace,New Dethi-l10 066 (Tet:011 '26105021) Dated the 10u'March, 2016 To iaooiT Kumar' Sub: Forwarding of complaint filed by Shri Surinder Sir, Iamtofonwardherewith'acomplaintdatedlT-',062012along with its filed bv^Shr! PY',1df^T"mar' wronglv ",l"1o*ure*lii registered "iieit*r) as No. ctc/Ls/c 120121901066, for in this iommi*s"ion co"nsideration/disposal as the subject matter concerns your Commission.
Yours faithfullY, $rf,&s= Encls: as above.
(Dr. M.K. Sharma) Registrar No,B-II1/486, Nai Copy to: Shri Surinder Kumar, Street No.S, House Abadi, Abohar (Punjab) with reference to your above referred made directlY with complaint. Further correspondence, if any' may be the aforesaid State Informatiori Commission' (Dr. M.K. Sharma) _*= .:-:: Registrar , v. & dlt ji rl.
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