Gauhati High Court
Kiranmoyee Choudhury @ Dutta vs Rita Baishya Talukdar And Anr on 10 November, 2025
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GAHC010015922021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/10/2021
KIRANMOYEE CHOUDHURY @ DUTTA
D/O. KARUNA NARAYAN CHOUDHURY, R/O. VILL. BIDYAPUR, NALBARI
TOWN, DIST. NALBARI, ASSAM, PIN-781335.
VERSUS
RITA BAISHYA TALUKDAR AND ANR
W/O. SHRI NARASH TALUKDAR, VILL. BIDYAPUR, NALBARI TOWN, DIST.
NALBARI, ASSAM, PIN-782335.
2:MD. OII ALI @ OLIUR RAHMAN
W/O. RAUSAN ALI
VILL. ISLAM CHUPA
NALBARI TOWN
DIST. NALBARI
ASSAM
PIN-782335
Advocate for the Petitioner : MR. R J BORDOLOI, MR. R ALI
Advocate for the Respondent : MR S DIFUSA, MR D CHOUDHURY
Linked Case : CRP/65/2020
KIRANMOYEE CHOUDHURY @ DUTTA
W/O KARUNA NARAYAN CHOUDHURY
R/O VILL. BIDYAPUR
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NALBARI TOWN
DIST. NALBARI
ASSAM
VERSUS
RITA BAISHYA TALUKDAR AND ANR.
W/O SHRI NARASH TALUKDAR
R/O VILL. BIDYAPUR
NALBARI TOWN
DIST. NALBARI
ASSAM
2:MD. OLI ALI @ OLIUR RAHMAN
W/O RAUSAN ALI
R/O VILL. ISLAM CHUPA
NALBARI TOWN
DIST NALBARI
ASSAM
------------
Advocate for : MR. R J BORDOLOI
Advocate for : MR D CHOUDHURY appearing for RITA BAISHYA TALUKDAR
AND ANR.
BEFORE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : --10.11.2025 Heard Mr. R. Ali, the learned counsel for the petitioner. Also heard Ms. S. Sharma, the learned counsel appearing on behalf of Mr. D. Choudhury, the learned counsel for the respondents and prayed for adjournment stating that Mr. Choudhury is not keeping well.
However, Mr. Ali, the learned counsel for the petitioner has submitted in this regard that the matter is fixed today and on the last two occasions also the respondent prayed for adjournment.
Page No.# 3/3 Considering the submission made by learned counsel for the petitioner, let the matter be listed on 18.11.2025 directing both the parties to proceed with the hearing on the next date without further adjournment.
JUDGE Comparing Assistant