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Rajasthan High Court - Jodhpur

Bhawar Lal vs State And Anr on 4 October, 2018

Author: Sangeet Lodha

Bench: Sangeet Lodha

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             JODHPUR

                                                           S.B. Civil Writ No. 10433/2015

                                    Bhawar Lal
                                                                                                ----Petitioner
                                                                       Versus
                                    State And Anr.
                                                                                              ----Respondent


                                   For Petitioner(s)            :   Mr. Kuldeep Purohit.
                                   For Respondent(s)            :   Mr. Dinesh Ojha, on behalf of
                                                                    Mr. P.R. Singh, AAG.



                                                  HON'BLE MR. JUSTICE SANGEET LODHA

Order 04/10/2018 The matter comes up on application (IA No.1/2018) preferred on behalf of respondent for preponment.

No case for preponment is made out. The application (IA No.1/2018) is, accordingly, rejected. Let the matter be listed on the date already fixed by the office i.e. on 26.11.2018.

(SANGEET LODHA),J DJ/ 14 Powered by TCPDF (www.tcpdf.org)