Rajasthan High Court - Jodhpur
Bhawar Lal vs State And Anr on 4 October, 2018
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 10433/2015
Bhawar Lal
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Kuldeep Purohit.
For Respondent(s) : Mr. Dinesh Ojha, on behalf of
Mr. P.R. Singh, AAG.
HON'BLE MR. JUSTICE SANGEET LODHA
Order 04/10/2018 The matter comes up on application (IA No.1/2018) preferred on behalf of respondent for preponment.
No case for preponment is made out. The application (IA No.1/2018) is, accordingly, rejected. Let the matter be listed on the date already fixed by the office i.e. on 26.11.2018.
(SANGEET LODHA),J DJ/ 14 Powered by TCPDF (www.tcpdf.org)