Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in Assam Game and Betting Act, 1970 1. Short title, extent and commencement. (1)This Act may be called the Assam Game and Betting Act, 1970.(2)It shall extend to the whole of Assam excluding the Autonomous State of Meghalaya but including the Municipality of Shillong.(3)It shall come into force at once.
