Madhya Pradesh High Court
Dilip vs Smt.Urmila on 16 August, 2019
Author: Rohit Arya
Bench: Rohit Arya
1 SA-649-2016 The High Court Of Madhya Pradesh SA-649-2016 (DILIP Vs SMT.URMILA) 8 Indore, Dated : 16-08-2019 Parties through their counsel. Learned counsel for the appellant prays for time. List the case after a week.
(ROHIT ARYA) JUDGE sh Digitally signed by SEHAR HASEEN Date: 2019.08.16 18:16:12 +05'30'