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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(1)No stranger shall be admitted to the premises of the institution, except with the permission of the officer- in-charge or on an order from the Board or Committee.