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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(1)(vii) in The Goa Money-Lenders Act, 2001

(vii)if the places at which the business of money-lending is to be carried on are more than one, the true names of persons who shall be in the management of the business at each such place.