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State of Jharkhand - Section

Section 439 in Bihar Education Code, 1961

439. Arrangements of Libraries.

- In Middle schools the three libraries may be combined and all the books may be kept in one room under the care of the Headmaster. In High/Higher Secondary schools the reference library should be kept in the teachers' common room while the scholars' library should possess a separate book-case containing books, other than text-books, suited to the age and attainments of its pupils.(D.P.I.'s circular no. 4, dated the 19th January 1915.)